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[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(2)(d) in The Maharishi Dayanand University Act, 1975

(d)"hall" means a unit of residence or of corporate life for the students of the University, college or institute provided, maintained or recognised by the University;