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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 2(b) in Dadra and Nagar Haveli and Daman and Diu (Merger of Union territories) Act, 2019

(b)"existing Union territories" means the Union territories of Dadra and Nagar Haveli and Daman and Diu as existing immediately before the appointed day;