Section 10(b) in Andhra Pradesh Planning and Architecture Common Entrance Test (PACET) for entry into 5 year B.Arch, and 4 year B.Plng. and other related courses Rules, 2004
(b)The Convener of PACET shall draw advances from the Andhra Pradesh State Council of Higher Education. Necessary expenditure for items/ services connected with the PACET and submit for audit to the Local Fund Audit and report thereof be submitted to the Andhra Pradesh State Council of Higher Education.
