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State of Odisha - Section

Section 53 in The Orissa Public Demands Recovery Rules, 1963

53. Scale of process fees.

- Save as otherwise provided in the Principal Rues and in these rules the fees for service and execution of process issued under the Act and the rules shall be charged in accordance with the scale prescribed in Appendix-B of these rules. The fees shall be paid in Court-fees stamps.B. Poundage fees