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[Cites 0, Cited by 0] [Section 3(44)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(44)(g) in Sikkim Interpretation and General Clauses Act, 1977

(g)all laws made by parliament or the President in respect of the State of Sikkim under or in exercise of the powers conferred by Article 356 and Article 357 of the Constitution;