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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Uttarakhand - Subsection

Section 61(2)(e) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011

(e)propaganda, publicity and extension services and the matters relating to the general improvement of the conditions of buying and selling of specified agricultural produce;