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[Cites 0, Cited by 0] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(2) in The High Denomination Bank Notes (Demonetisation) Act, 1978

(2)Subject to tb- section (1), the 17th day of January 1978 shall for the purposes of the Negotiable Instruments Act, 1881 (2 of 1881), be deemed to be a public holiday notified under that Act.