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Rohit vs Indian Coast Guard on 22 March, 2024

Bench: Hrishikesh Roy, Prashant Kumar Mishra

     ITEM NO.26                         COURT NO.7                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 12245/2024

     (Arising out of impugned final judgment and order dated 30-11-2023
     in WP(C) No.15404/2023 passed by the High Court Of Delhi At New
     Delhi)

     ROHIT                                                           Petitioner(s)
                                               VERSUS

     INDIAN COAST GUARD & ORS.                                       Respondent(s)

     ( IA No.69383/2024-CONDONATION OF DELAY IN FILING and IA
     No.69386/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.69387/2024-EXEMPTION FROM FILING O.T. )

     Date : 22-03-2024 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE HRISHIKESH ROY
                         HON'BLE MR. JUSTICE PRASHANT KUMAR MISHRA

     For Petitioner(s)            Mr. Abhinay, AOR
                                  Mr. Pooran Chand Roy, Adv.
                                  Ms. Parul Khurana, Adv.
                                  Ms. Deeksha Prakash, Adv.
                                  Ms. Kirti Vyas, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Delay condoned.

Heard Mr. Abhinay, learned counsel appearing for the petitioner.

As the necessary disclosure on the pending criminal proceeding was not made at the relevant time, the High Court cannot be faulted for dismissing the writ petition filed by the applicant/petitioner. Accordingly, the Special Leave Petition is dismissed.

Pending application(s), if any, stand closed.

     (DEEPAK JOSHI)                                              (KAMLESH RAWAT)
     COURT MASTER (SH)                                          ASSISTANT REGISTRAR