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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of West Bengal - Subsection

Section 83(2)(a) in The West Bengal Factories Rules, 1958

(a)Under the group from which he has been transferred
(i)the date and actual time of finishing work in the group or relay, and
(ii)the group or relay to which he has been transferred, and