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State of Rajasthan - Section

Section 11 in The Rajasthan Shops and Commercial Establishments Act, 1958

11. Opening and closing hours.

(1)No establishment shall, on any day, be opened earlier than and closed later than such hour as may be fixed by a general or special order of the State Government made under sub-section (2).
(2)The State Government may, after making an inquiry in the prescribed manner, by general or special order fix the time at which any establishment or class of establishments shall be opened or closed in any local area.