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Supreme Court - Daily Orders

Jagrit Adivasi Dalit Sanghatan vs The State Of Madhya Pradesh And Ors Water ... on 1 February, 2018

Bench: R.K. Agrawal, Abhay Manohar Sapre

     ITEM NO.11                         COURT NO.8                  SECTION IV-A

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition for Special Leave to Appeal (C) No.15727/2017

     (Arising out of impugned final judgment and order dated 03-03-2017
     in RP No. 81/2017 passed by the High Court Of M.P. At Indore)

     JAGRIT ADIVASI DALIT SANGHATAN                                  Petitioner(s)

                                                VERSUS

     STATE OF MADHYA PRADESH AND ORS.                              Respondent(s)


     Date : 01-02-2018 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE R.K. AGRAWAL
                         HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE


     For Petitioner(s)             Ms. Anitha Shenoy, AOR

     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                            O R D E R

List this matter on 06.02.2018.

(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.02.01 16:44:00 IST Reason: