Supreme Court - Daily Orders
Jagrit Adivasi Dalit Sanghatan vs The State Of Madhya Pradesh And Ors Water ... on 1 February, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.11 COURT NO.8 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No.15727/2017
(Arising out of impugned final judgment and order dated 03-03-2017
in RP No. 81/2017 passed by the High Court Of M.P. At Indore)
JAGRIT ADIVASI DALIT SANGHATAN Petitioner(s)
VERSUS
STATE OF MADHYA PRADESH AND ORS. Respondent(s)
Date : 01-02-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Ms. Anitha Shenoy, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List this matter on 06.02.2018.
(ASHA SUNDRIYAL) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.02.01 16:44:00 IST Reason: