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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(c) in Prevention Of Collision On National Waterways Regulations, 2002

(c)A vessel which takes action in a crossing situation in accordance with sub-paragraph (a) (ii) of this regulation to avoid collision with another vessel, shall if the circumstances of the case admit, not alter course to port for a vessel on her own port side; and