Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34] [Entire Act] State of Punjab - Subsection Section 34(b) in The Punjab Stamp Rules, 1934 (b)Government servants holding special licenses to sell stamps. - On all [except revenue stamps] [Added by ibid.] which they are licensed to sell under these rules Rs. 1-9-0 per cent.
