Jammu & Kashmir High Court - Srinagar Bench
Robkar vs Dr. Mushtaq Ahmad Shah on 26 July, 2022
Author: Sindhu Sharma
Bench: Sindhu Sharma
S. No. 12
Regular Cause List
THE HIGH C0URT 0F JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CPC no. 01/2010
Robkar ...Appellant(s)/Petitioner(s)
Through: None
Vs.
Dr. Mushtaq Ahmad Shah ...Respondent(s)
( In Civil Reference No. 04/07 in CSA no. 14/03)
Through: Mr. Faizan, Advocate
CORAM:
HON'BLE MS. JUSTICE SINDHU SHARMA, JUDGE
ORDER
26.07.2022 Learned counsel for the respondent seeks and is granted four weeks' time to file additional affidavit.
List on 27.09.2022.
(SINDHU SHARMA) JUDGE SRINAGAR 26.07.2022 "Imtiyaz"
IMTIYAZ UL GANI 2022.07.27 10:17 I attest to the accuracy and integrity of this document