Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 260] [Entire Act] Union of India - Subsection Section 260(b) in The Merchant Shipping Act, 1958 (b)the number allowed by the licence or certificate, if any, granted in respect of the ship at her port or place of departure, whichever number is less.