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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of West Bengal - Subsection

Section 173(2)(xv) in The West Bengal Motor Vehicles Rules, 1989

(xv)board such a carriage unless he is an employee of the permit holder or a bona fide passenger or an intending passenger, or hang on to any exterior part of such carriage, or