Section 31 in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004
31. Annual Report.
(1)The Annual Report of the University shall be prepared by Kulpati every year.(2)[ The prepared Annual Report shall be submitted to the Executive Council for approval.] [Substituted by C.G. Act No. 15 of 2005 (w.e.f, 25-8-2005).](3)One copy of the report shall be submitted to the State Government and cause the same to be laid on the table of the Legislative Assembly.
