Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 10 in Tamil Nadu Educational Rules 10. The imparting of moral instruction according to the syllabus approved by the Government shall be compulsory on the Ninth, Tenth and Eleventh Standards of all Government and Recognised Secondary Schools for Boys and Girls.
