Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Bihar - Subsection Section 23(1) in BIHAR SPECIAL ARMED POLICE ACT, 2021 (1)The Bengal Military Police Act, 1892 (V of 1892), as applicable to the State of Bihar, is hereby repealed.
