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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of West Bengal - Subsection

Section 39(2)(a) in West Bengal Town and Country (Planning and Development) Act, 1979

(a)may stay, until the final determination of the proceedings, the operation of any provisions contained therein so far as it affects any property of the applicant; and