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State of Andhra Pradesh - Section

Section 13 in A.P. Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

13. [The Admissions through Counselling into Management Quota Seats will be closed at the end of 2nd Counselling and the candidates who were admitted will be considered as the bona fide candidates of the respective colleges. The Fee paid by the candidates and the Original Certificates will be sent to the respective colleges.] [Substituted by Notification No. G.O.Ms. 75, dated 10.5.2017 (w.e.f. 8.5.2017).]