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[Cites 0, Cited by 0] [Section 8] [Entire Act]

NCT Delhi - Subsection

Section 8(2) in The Delhi Prevention of Food Adulteration Rules, 2002

(2)Nothing in these rules shall be construed as depriving any person to 1 whom these rules apply, or any right of appeal which had accrued to him under the rules, notification or orders in force before the commencement of these rules.