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State of Bihar - Section

Section 208 in The Bihar Municipal Act, 2007

208. Maps of underground water mains, supply pipes, drains, etc.

- Subject to the provisions of Section 10 and Section 298, the Chief Municipal Officer shall cause to be maintained complete survey maps, drawings and descriptions of water-supply mains, supply pipes, drains, etc. municipal drains, sewers, and connections thereto from all premises in the municipal area.