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Andhra Pradesh High Court - Amravati

M/S. Brawn Laboratories Limited vs The State Of Andhra Pradesh on 18 November, 2022

Author: Prashant Kumar Mishra

Bench: Prashant Kumar Mishra

52 HIGH COURT OF ANDHRA PRADESH : AMARAVATI MAIN CASE: Crl.P.No.6442 of 2019 PROCEEDINGS SHEET Sl. DATE ORDER OFFICE No. NOTE (Through Physical Mode)

6. 18.11.2022 As prayed by Mr. N. Vishnu Vardhan Reddy, learned counsel, on behalf of Mr. Maheswara Rao Kuncheam, learned counsel for the petitioners, post this case on 02.12.2022.

PRASHANT KUMAR MISHRA, CJ Nn