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[Cites 0, Cited by 0] [Section 70] [Entire Act]

Nagpur Province - Subsection

Section 70(1) in The City of Nagpur Corporation Act, 1948

(1)No nazul lands, streets, public places, drains or irrigation channels shall be sold, leased or otherwise alienated, save in accordance with such rules as the State Government may make in this behalf.