Delhi High Court - Orders
Refex Energy Limited & Ors vs M/S Passive Infra Projects Pvt.Ltd on 23 March, 2022
Author: Manoj Kumar Ohri
Bench: Manoj Kumar Ohri
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 6673/2019, Crl.M.As. 43382/2019 & 5115/2021
REFEX ENERGY LIMITED & ORS. ..... Petitioners
Through None.
versus
M/S PASSIVE INFRA PROJECTS PVT.LTD. ..... Respondent
Through None.
CORAM:
HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
ORDER
% 23.03.2022
1. Present none for the parties.
2. In the interest of justice, re-notify on 25.08.2022.
MANOJ KUMAR OHRI, J MARCH 23, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:25.03.2022 13:27:42