Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Refex Energy Limited & Ors vs M/S Passive Infra Projects Pvt.Ltd on 23 March, 2022

Author: Manoj Kumar Ohri

Bench: Manoj Kumar Ohri

                          $~17
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    CRL.M.C. 6673/2019, Crl.M.As. 43382/2019 & 5115/2021
                               REFEX ENERGY LIMITED & ORS.                  ..... Petitioners
                                               Through    None.

                                                   versus

                               M/S PASSIVE INFRA PROJECTS PVT.LTD. ..... Respondent
                                              Through  None.

                               CORAM:
                               HON'BLE MR. JUSTICE MANOJ KUMAR OHRI
                                       ORDER

% 23.03.2022

1. Present none for the parties.

2. In the interest of justice, re-notify on 25.08.2022.

MANOJ KUMAR OHRI, J MARCH 23, 2022/v Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:SANGEETA ANAND Signing Date:25.03.2022 13:27:42