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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(j) in Haryana School Teachers Selection Board Act, 2011

(j)"recognized university / institution" means -
(i)any university/institution established by law in India; or
(ii)any other university/ institution which is declared by the Government to be a recognised university/institution for the purposes of these rules;