Section 81B(3)(ix) in The U.P. Fundamental Rules

[Cites 0, Cited by 0] [Section 81B(3)] [Section 81B] [Entire Act]

State of Uttar Pradesh - Subsection

Section 81B(3)(ix) in The U.P. Fundamental Rules

(ix)A Government servant on leave on the last day of a half year shall be entitled to avail of the leave on private affairs to be credited to his leave account on the first day of the following half year of the calendar year, subject to the condition that the competent authority has reason to believe that the Government servant shall return to duty on its expiry.

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State of Uttar Pradesh - Subsection

Section 81B(3)(ix) in The U.P. Fundamental Rules