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[Cites 0, Cited by 6] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(1) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(1)The Government may, by notification, appoint such persons or such class of persons as they think fit to be Inspectors for the purpose of this Act within such local limits as the Government may specify.