Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 256(1)] [Section 256] [Entire Act]

State of Maharashtra - Subsection

Section 256(1)(d) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(d)divide a Block or Blocks, and constitute two or more Blocks in its or their place; or