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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(1) in Shatabdi Anna Kalash Yojana Rules, 2011

(1)The Food and Consumer Protection Department, in consultation with the Disaster Management Department and the concerned District Magistrate, shall maintain a revolving stock of one quintal wheat/rice at a designated Public Distribution system shop (PDS shop) in every Panchayat in each district of the State. In urban area the District Magistrate shall mark such shopkeeper of specified public distribution system shop where revolving food grains stock may be stored.