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[Cites 0, Cited by 0] [Section 122] [Entire Act]

State of Bihar - Subsection

Section 122(5) in Bihar Factories Rules, 1950

(5)Barriers of substantial construction shall be securely and permanently fixed across any doorway or gateway in a building or a wall which conceals an approaching train from view, between the building and the track as prescribed in sub-rule (1) of Rule 109.