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[Section 53]
[Entire Act]
State of Haryana - Subsection
Section 53(1) in Haryana Chit Funds Rules, 2018
| Court fee (Rs.) | |
| (a) When the amount of the claim in dispute doesnot exceed one thousand rupees. | Twenty fiverupees |
| (b) When such amount exceeds one thousand rupeesbut does not exceed five thousand rupees. | Fifty rupees |
| (c) When such amount exceeds five thousandrupees | Seventy fiverupees |
| (d) Any other dispute | One hundredrupees |