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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(14) in Bihar Biological Diversity Rules, 2017

(14)to establish such process to ensure protection of rights and it includes intellectual property rights over biological resources and associate knowledge, systems of maintaining confidentiality of such information as appropriate, the protection of the information recorded in People's Biodiversity Registers also;