Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 7 vs M/S Texport Overseas Pvt. Ltd. on 19 October, 2022
Bench: M.R. Shah, M.M. Sundresh
ITEM NO.14 COURT NO.5 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14180/2020
(Arising out of impugned final judgment and order dated 12-12-2019
in ITA No. 392/2018 passed by the High Court Of Karnataka At
Bengaluru)
PR. COMMISSIONER OF INCOME TAX 7 & ANR. Petitioner(s)
VERSUS
M/S TEXPORT OVERSEAS PVT. LTD. Respondent(s)
Date : 19-10-2022 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. N. Venkataraman, ASG
Ms. Aakanksha Kaul, Adv.
Mr. Manish Pushkarna, Adv.
Mr. Aman Sahani, Adv.
Mr. Manek Singh, Adv.
Mr. Pranav Gupta, Adv.
Ms. Ritu Aporva, Adv.
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. K.K.Chythanya, Sr. Advocate
Mr. S.Sukumaran, Advocate
Mr. Anand Sukumar, AOR
Mr. Ajit Ghatikar, Advocate
Mr. Bhupesh Kumar Pathak, Advocate
UPON hearing the counsel the Court made the following
O R D E R
List on 15.11.2022.
(R. NATARAJAN) (RENU BALA GAMBHIR) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) Signature Not Verified Digitally signed by NIRMALA NEGI Date: 2022.10.22 13:37:11 IST Reason: