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[Cites 2, Cited by 0]

Madras High Court

M.Selvakumar vs The District Collector on 28 September, 2016

Bench: Sanjay Kishan Kaul, R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :  28.09.2016
CORAM
The HON'BLE MR.SANJAY KISHAN KAUL, CHIEF JUSTICE
AND
The HON'BLE MR.JUSTICE R.MAHADEVAN

W.P.No.10545 of 2016

1.M.Selvakumar
2.S.Kalpana
3.P.Kamaraj
4.V.Jayapal
5.G.Uyyalu
6.M.Arputharaj
7.K.Muthu
8.R.Ganesan
9.S.Ramasamy
10.S.Arumugam
11.K.Santha
12.S.Dhanam
13.S.J.Sekar
14.S.Srinivasan
15.S.Rajan
16.S.Vijayakumar
17.G.Magalingam
18.J.Pushparaj
19.P.Ravi
20.K,Duraivelan
21.M.Baskar
22.M.Ramesh
23.A.Ponnusamy
24.P.Ranganathan
25.J.Alagesan
26.P.Sivakumar
27.R.Selladurai
28.V.Venkatesh
29.V.Ramanammal
30.D.Sellaperumal
31.K.Sakthivel
32.M.Nagamuthu Pandy
33.S.Aarumugam
34.S,Murugesan
35.V.Gopal
36.E.Iyyappan
37.V.Elumalai
38.E.Murugan
39.P.Prasanna
40.P.Sundhara Moorthy
41.S.Gopalakrishnan
42.S.Adhilakshmi
43.A.Arjunan
44.V.Lakshmi
45.S.Malar
46.R.Lalitha
47.V.Vijaya
48.S.Amsa
49.B.Sarasvathi
50.V.Subamaniyan
51.R.Chittibabu
52.J.Thamaraiselvi
53.G.Muniyandi
54.K.Anbalagan
55.K.Kajapathi
56.K.Vempuli
57.M.Mahalakshmi
58.M.Mathiyalagan
59.P.Venkatesan
60.M.Kumar
61.V.Ponnusamy
62.S.Adhikesavan
63.S.Vijayalakshmi
64.E.Boopalan
65.K.Vinayagam
66.M.Manavalan
67.K.Sagunthala
68.D.Sigamani
69.P.Mannu
70.E.Venkatesan
71.Manoranjitham
72.S.Murugan
73.K.Chandra
74.E.Singarammal
75.R.Arumugam
76.P.Latha
77.B.Lakshmi
78.M.Chandrakumar
79.L.Yasodha
80.G.Sankar
81.A.Vijaya
82.M.Sasukiyammal
83.P.Sankar
84.M.Ramadoss
85.R.Vijayalakshmi
86.M.Kuttiyammal
87.S.Anju
88.R.Selvam
89.R.Gunasekaran
90.P.Selvam
91.R.Usha
92.P.Mannar
93.P.Palanivel
94.P.Sankar
95.M.Kathirvel
96.K.Sankari
97.S.Ayyasamy
98.S.J.Ramesh
99.K.Vijaya
100.M.Ramesh
101.R.Nagalakshmi
102.E.Venkatesh
103.E.Ponni
104.P.Kumari
105.A.Seetha
106.K.Muthuraman
107.S.Moorthy
108.V.Ramadoss
109.A.Josphin
110.S.Devakumar
111.K.Vasantha
112.L.Rangaraj
113.K.Vijayakumar
114.V.Alamalu
115.K.P.Palanisamy
116.M.Senthilkumar
117.U.Vinothkumar
118.K.Krishnan
119.K.Mariyammal
120.K.Palanichami
121.S.Palaniyammal
122.L.K.Singaram
123.A.Saravanan
124.A.Santhi
125.D.Moorthy
126.Indhirani
127.T.Velu
128.R.Kadumpadi
129.R.Venkatesh
130.J.Babu
131.R.Chinnaiya
132.C.Selvam
133.C.Kumar
134.J.Joseph
135.J.Anthony
136.E.Mary
137.J.Indhirani
138.S.Malathi
139.P.Sangeetha
140.V.Arumugam
141.T.Kamatchi
142.M.Metila
143.C.M.Subramaniyam
144.K.Vijayarangam
145.P.Venkatesan
146.P.Anthoni Sundharam
147.Lalitha
148.S.Ramraj
149.M.Raja
150.P.Manikandan						.. Petitioners 

Vs.



    1. The District Collector
        Collectorate
        Chennai  600 001.

    2. The Public Works Department
        by its Chief Engineer
        Kamarajar Promenade
        PWD Estate, Chepauk, Triplicane
        Chennai  600 005.

    3. The Tamilnadu Slum Clearance Board  
        rep. by its Chairman
        Kamaraj Salai
        Chennai  600 009.

    4. The Corporation of Chennai
        rep. by its Commissioner
        Ripon Buildings, Chennai  600 003.

    5. The Commissioner of Land Administration
        Ezhilagam, Chepauk
        Chennai  600 005.   					.. Respondents

PRAYER: Petition under Article 226 of the Constitution of India for issuance of a writ of Mandamus to direct respondents 1 to 5 to regularize the dwelling of the petitioners in the existing site at Surya Nagar, Kottur, Chennai  600 085.

		
For Petitioners

:
Mr.Vasudevan
For Respondents
:
Mr.M.K.Subramanian
Government Pleader 
for respondents 1, 2 and 5

Ms.D.Latha
for 3rd respondent 

Mr.K.Soundarajan
for 4th respondent 

		



ORDER

(Order of the Court was made by the Hon'ble Chief Justice) The matter is covered by the order dated 28.9.2016 passed in W.P.No.3995 of 2016 (C.Krishnan and others v. The District Collector, Chennai and others), inasmuch as it also deals with areas near Adyar River, which have been encroached upon. Rehabilitation has been offered to the inhabitants so that they not rendered homeless.

In view of the aforesaid, this writ petition is dismissed. No costs. Consequently, W.M.P.No.9253 of 2016 is closed.

(S.K.K., CJ.) (R.M.D., J.) 28.9.2016 Index : No Internet : Yes sasi To:

1. The District Collector Collectorate Chennai  600 001.
2. The Chief Engineer Public Works Department Kamarajar Promenade PWD Estate, Chepauk, Triplicane Chennai  600 005.
3. The Chairman Tamilnadu Slum Clearance Board Kamaraj Salai Chennai  600 009.
4. The Commissioner Corporation of Chennai Ripon Buildings, Chennai  600 003.
5. The Commissioner of Land Administration Ezhilagam, Chepauk Chennai  600 005.

THE HON'BLE CHIEF JUSTICE AND R.MAHADEVAN,J.

(sasi) W.P.No.10545 of 2016 28.9.2016