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State of Chattisgarh - Section

Section 11 in Chhattisgarh State Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and Other Related Matters) Regulations, 2010

11. Components of annual charges.

- The annual charges shall consist of the following components, namely : -
(a)Return on equity;
(b)Interest on loan capital;
(c)Depreciation;
(d)Operation and maintenance expenses excluding human resource expenses;
(e)Human resource expenses, A & G expenses; and
(f)Interest on working capital;
(g)Miscellaneous charges (other charges, if any)