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State of West Bengal - Section

Section 13 in The West Bengal University of Animal and Fishery Sciences Act, 1995

13. The Librarian.

(1)The Librarian shall be a whole-time officer of the University and shall be appointed by the Council on the recommendation of a standing committee and shall be responsible for all matters concerning the library.
(2)The salary and allowances and other conditions of service of the Librarian shall be such as may be prescribed.