Section 114 in The U.P. Co-operative Societies Act, 1965
114. Register of members.
- Any register or list of members or shares kept by any co-operative society shall be Prima facie evidence of any of the following particulars entered therein-(a)the date on which the name of any person was entered in such register of list as a member;(b)the date on which any such person ceased to be a member.
