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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2)(a) in Gujarat District Mineral Foundation Rules, 2016

(a)to prepare the implementation scheme, which may include the policy frame work, master plan, vision document for the activities of the District Mineral Foundation and submit to the State Level Co-ordination Committee for approval.