Section 145 in Regular Licence under Haryana Electricity Regulatory Reforms Act
145. Commission view.
- The Commission approves the operating codes and standards prepared by the Licensee. The issues raised by the objector can be effectively addressed at the time of finalising codes and standards. Since the specific parameters and values of the standards must undoubtedly change (as performance improves) over the term of the licence, it is infeasible to specify such data in the licence.
