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Punjab-Haryana High Court

The Pr. Commissioner Of Income Tax, ... vs M/S Silverline Buildtech Pvt. Ltd on 11 July, 2024

                                         Neutral Citation No:=2024:PHHC:086508-DB




   IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                                   ITA No. 45 of 2024 (O&M)
                                                 Date of Decision: 11.07.2024

Pr. Commissioner of Income Tax (Central), Ludhiana
                                                                                .....Appellant.
                                 versus

M/s Silverline Buildtech Pvt. Ltd.                                              .....Respondent


CORAM:      HON'BLE MR.JUSTICE SHEEL NAGU, CHIEF JUSTICE
            HON'BLE MR. JUSTICE JAGMOHAN BANSAL, JUDGE

Present :     Mr. Saurabh Kapoor, Senior Standing Counsel
              for the appellant.


                                                 ****

JAGMOHAN BANSAL, J. (Oral)

For orders, see order of even date passed in ITA No. 41 of 2024 Pr. Commissioner of Income Tax (Central), Ludhiana vs. M/s DP Ventures Pvt. Ltd.





(SHEEL NAGU)                                               (JAGMOHAN BANSAL)
CHIEF JUSTICE                                                   JUDGE


 11.07.2024
ravinder             Whether speaking/reasoned                  √Yes/No
                     Whetherreportable                          √Yes/No




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