Punjab-Haryana High Court
The Pr. Commissioner Of Income Tax, ... vs M/S Silverline Buildtech Pvt. Ltd on 11 July, 2024
Neutral Citation No:=2024:PHHC:086508-DB
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
ITA No. 45 of 2024 (O&M)
Date of Decision: 11.07.2024
Pr. Commissioner of Income Tax (Central), Ludhiana
.....Appellant.
versus
M/s Silverline Buildtech Pvt. Ltd. .....Respondent
CORAM: HON'BLE MR.JUSTICE SHEEL NAGU, CHIEF JUSTICE
HON'BLE MR. JUSTICE JAGMOHAN BANSAL, JUDGE
Present : Mr. Saurabh Kapoor, Senior Standing Counsel
for the appellant.
****
JAGMOHAN BANSAL, J. (Oral)
For orders, see order of even date passed in ITA No. 41 of 2024 Pr. Commissioner of Income Tax (Central), Ludhiana vs. M/s DP Ventures Pvt. Ltd.
(SHEEL NAGU) (JAGMOHAN BANSAL)
CHIEF JUSTICE JUDGE
11.07.2024
ravinder Whether speaking/reasoned √Yes/No
Whetherreportable √Yes/No
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