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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Manipur - Subsection

Section 4(3)(c) in Manipur Conservation of Paddy Land and Wetland Act, 2014

(c)to collect the details of the paddy land within the area of jurisdiction of the Committee, reclaimed in contravention of the provision of any law for the time being in force, before the date of commencement of this Act and to give the report to the Sub-Divisional Officer;