Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of West Bengal - Subsection Section 11(8) in The Bengal Electricity Duty Act, 1935 (8)any consumer using not more than [twenty-five units] [Words substituted for the words 'fifteen units' by W.B. Act 25 of 1969.] in any one month.
