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Delhi High Court - Orders

Dsiidc vs M/S Rajwant Singh on 16 July, 2024

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~13 & 14
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           O.M.P. (COMM) 476/2020
                                                      DSIIDC                                                                      .....Petitioner
                                                                                         versus

                                                      M/S RAJWANT SINGH                                                         .....Respondent

                                          +           O.M.P. (COMM) 520/2020
                                                      MS RAJWANT SINGH                                                            .....Petitioner
                                                                                         versus

                                                      DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
                                                      DEVELOPMENT CORPORATION             .....Respondent

                                          Appearance:-                       Ms. Jutirani Talukdar, Advocate for M/s Rajwant
                                                                             Singh in Item Nos. 13 & 14.
                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                                                         ORDER

% 16.07.2024 A written request for adjournment has been circulated on behalf of the learned counsel for Delhi State Industrial and Infrastructure Development Corporation, to which there is no objection.

List on 14.10.2024.

PRATEEK JALAN, J JULY 16, 2024 'pv'/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/07/2024 at 00:37:26