Delhi High Court - Orders
Dsiidc vs M/S Rajwant Singh on 16 July, 2024
Author: Prateek Jalan
Bench: Prateek Jalan
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 476/2020
DSIIDC .....Petitioner
versus
M/S RAJWANT SINGH .....Respondent
+ O.M.P. (COMM) 520/2020
MS RAJWANT SINGH .....Petitioner
versus
DELHI STATE INDUSTRIAL AND INFRASTRUCTURE
DEVELOPMENT CORPORATION .....Respondent
Appearance:- Ms. Jutirani Talukdar, Advocate for M/s Rajwant
Singh in Item Nos. 13 & 14.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 16.07.2024 A written request for adjournment has been circulated on behalf of the learned counsel for Delhi State Industrial and Infrastructure Development Corporation, to which there is no objection.
List on 14.10.2024.
PRATEEK JALAN, J JULY 16, 2024 'pv'/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/07/2024 at 00:37:26