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[Cites 0, Cited by 0] [Section 55(6)] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(6)(c) in The Rajasthan Municipalities (Election) Rules, 1994

(c)coercing or intimidating or threatening directly or indirectly any elector and preventing him from going to the polling station or a place fixed for the poll to cast his vote.