Delhi High Court - Orders
Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 6 September, 2022
Author: Prateek Jalan
Bench: Prateek Jalan
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 109/2021
SUGESAN TRANSPORT PVT LTD ..... Petitioner
Through: Mr. Jaitegan Singh Khurana,
Advocate.
versus
CONTINENTAL ENGINEERING
CORPORATION ..... Respondent
Through: Mr. Amit Geogre, Mr. Kapil Kher,
Advocates.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 06.09.2022 Learned counsel for the parties state that all documents which they wish to rely on have already been placed on record. However, Mr. Jaitegan Singh Khurana, learned counsel for the petitioner, seeks an adjournment.
Mr. Khurana is directed to file his written submissions within four weeks from today.
List on 27.02.2023.
PRATEEK JALAN, J SEPTEMBER 6, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58