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Delhi High Court - Orders

Sugesan Transport Pvt Ltd vs Continental Engineering Corporation on 6 September, 2022

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~11
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                          +    O.M.P. (COMM) 109/2021

                               SUGESAN TRANSPORT PVT LTD                            ..... Petitioner
                                           Through: Mr. Jaitegan                Singh Khurana,
                                                    Advocate.

                                                          versus

                               CONTINENTAL ENGINEERING
                               CORPORATION                            ..... Respondent
                                            Through: Mr. Amit Geogre, Mr. Kapil Kher,
                                                     Advocates.

                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                  ORDER

% 06.09.2022 Learned counsel for the parties state that all documents which they wish to rely on have already been placed on record. However, Mr. Jaitegan Singh Khurana, learned counsel for the petitioner, seeks an adjournment.

Mr. Khurana is directed to file his written submissions within four weeks from today.

List on 27.02.2023.

PRATEEK JALAN, J SEPTEMBER 6, 2022 'Bhupi'/ Click here to check corrigendum, if any Signature Not Verified Digitally signed By:SHITU NAGPAL Signing Date:07.09.2022 13:23:58