Section 2(15a) in The West Bengal Panchayat Act, 1973
(15a)[ "office bearer" means the Pradhan, Upa-Pradhan, Sabhapati, Sahakari Sabhapati, Sabhadhipati or Sahakari Sabhadhipati or any two or more of them together;] [Clauses (15a) and (15b) inserted by W.B. Act 18 of 1994.]
