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State of Uttar Pradesh - Section

Section 10 in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

10. Power to remove difficulties.

- The State Government may, by general or special order, make supplementary provision in respect of matters for which no provision exists or insufficient provisions exists in this Order, or may make such other provision as it thinks fit for the purposes of. removing and difficulty.