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[Cites 0, Cited by 1] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(3) in Telangana Electricity Supply Undertakings (Acquisition) Act, 1954

(3)Any amount payable to a managing agent or managing director under sub-section (1) shall be payable from the compensation deposited or deemed to have been deposited under this Act.